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  • First Law Commission   (Chairman Mr. M. C. Setalvad 1955-1958)
No. of the Report Subject Year Of Submission
1 Liability of the State in Torts. 1956
2 Parliamentary Legislation relating to Sales Tax. 1956
3 Limitation Act, 1908 1956
4 On the proposal that High Courts should sit in Benches at different places in a State. 1956
5 British Statutes applicable to India. 1957
6 Registration Act, 1957
7 Partnership Act, 1932 1957
8 Sale of Goods Act, 1930 1958
9 Specific Relief Act, 1877 1958
10 Specific Relief Act, 1877 1958
11 Law of Acquisition and Requisitioning of Land. 1958
12 Contract Act, 1872 1958
13 Contract Act, 1872 1958

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