No. of the Report | Subject | Year Of Submission |
---|---|---|
1 | Liability of the State in Torts. | 1956 |
2 | Parliamentary Legislation relating to Sales Tax. | 1956 |
3 | Limitation Act, 1908 | 1956 |
4 | On the proposal that High Courts should sit in Benches at different places in a State. | 1956 |
5 | British Statutes applicable to India. | 1957 |
6 | Registration Act, | 1957 |
7 | Partnership Act, 1932 | 1957 |
8 | Sale of Goods Act, 1930 | 1958 |
9 | Specific Relief Act, 1877 | 1958 |
10 | Specific Relief Act, 1877 | 1958 |
11 | Law of Acquisition and Requisitioning of Land. | 1958 |
12 | Contract Act, 1872 | 1958 |
13 | Contract Act, 1872 | 1958 |
86540
103860
630
114
59824